Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(a) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (a)The life insurers shall use uniform definitions for charges under all the Unit Linked insurance products in accordance with these Regulations.
