Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Puducherry - Subsection Section 6(1) in The Puducherry Gift Goods (Unlawful Possession) Act, 1964 (1)Every notification issued under this Act shall come into force on the day on which it is published.
