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Calcutta High Court

C.I.T. West Bengal Ii Calcutta vs Sri Jawala Prasad Harlalka on 27 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                          ITP No. 148 of 1997
                     IN THE HIGH COURT AT CALCUTTA
                         Special Jurisdiction
                               ORIGINAL SIDE


                    C.I.T. WEST BENGAL II CALCUTTA
                                Versus
                      SRI JAWALA PRASAD HARLALKA




      BEFORE:

      The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 27th March, 2014.


      For Appellant :

      For Respondent:

The Court : It appears that the petition has already been decided on 18.5.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.

(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.

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