Calcutta High Court
C.I.T. West Bengal Ii Calcutta vs Sri Jawala Prasad Harlalka on 27 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
ITP No. 148 of 1997
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
C.I.T. WEST BENGAL II CALCUTTA
Versus
SRI JAWALA PRASAD HARLALKA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 27th March, 2014.
For Appellant :
For Respondent:
The Court : It appears that the petition has already been decided on 18.5.1999, as reported by the Registry. Accordingly, Office is directed to make necessary entries in the ledger as well as in the Computer Section of this Court.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) SN.
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