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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(6) in The Punjab Minor Mineral Concession Rules, 1964

(6)The procedure relating to publication of auction notice in Haryana Government Gazette, publicity to auction through newspapers conducting of auction as contained in clauses (i), (ii), (iii), (v) and (vi) of Sub-rule (2) of Rule 30 of the said rules shall also apply to the auctions for grant of mining leases of minor minerals.