Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Karnataka - Subsection Section 23(b) in Karnataka Tax on Entry of Goods Act, 1979 (b)in other cases, a sum of money not exceeding [two thousand rupees but not less than five hundred rupees] [Substituted by Act 7 of 1997 w.e.f. 1.4.1997].
