Tripura High Court
Party Name : Smt. Sima Biswas vs The State Of Tripura & 8 Ors on 21 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000182/2014 Party Name : SMT. SIMA BISWAS Vs THE STATE OF TRIPURA & 8 ORS THE HONBLE MR. JUSTICE S.C.DAS On the request of learned counsel of the parties, the matter is adjourned to 11.05.2017
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