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Tripura High Court

Party Name : Smt. Sima Biswas vs The State Of Tripura & 8 Ors on 21 February, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :WP(C) 0000182/2014

 

Party Name : SMT. SIMA BISWAS Vs THE STATE OF TRIPURA & 8 ORS

 

THE HONBLE MR. JUSTICE S.C.DAS

 

On the request of learned counsel of the parties, the matter is adjourned to
11.05.2017

.

Download Date: 8-05-20] 7 15:05 1/1