Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 18 in Bombay Khadi and Village Industries Act, 1960 18. Application of fund and property :- All property fund and other assets of a Board shall be held and applied by it subject to the provisions and for the purpose of this Act.
