Punjab-Haryana High Court
Shiv Shakti College Of Education vs State Of Punjab And Others on 14 August, 2024
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
Neutral Citation No:=2024:PHHC:105265-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-4720-2023 (O&M)
Reserved on: 06.08.2024
Date of decision: 14.08.2024
SHIV SHAKTI COLLEGE OF EDUCATION ..Petitioner
Versus
STATE OF PUNJAB AND OTHERS ..Respondents
CORAM: HON'BLE MR. JUSTICE SHEEL NAGU, CHIEF JUSTICE
HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Sameer Sachdeva, Advocate for the petitioner.
Mr. Salil Sabhlok, Senior Deputy Advocate General, Punjab.
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ANIL KSHETARPAL, J.
1. For order, see order of the even date passed in Civil Writ Petition No.4401 of 2023, titled as "Association of Self Financed Colleges of Education, Punjab Vs. State of Punjab and others"
2. All the pending miscellaneous applications, if any, are also disposed of.
(ANIL KSHETARPAL) (SHEEL NAGU)
JUDGE CHIEF JUSTICE
August 14th, 2024
Ay
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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