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Punjab-Haryana High Court

Shiv Shakti College Of Education vs State Of Punjab And Others on 14 August, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                     Neutral Citation No:=2024:PHHC:105265-DB



           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH




                                                   CWP-4720-2023 (O&M)
                                                   Reserved on: 06.08.2024
                                                   Date of decision: 14.08.2024


SHIV SHAKTI COLLEGE OF EDUCATION                                    ..Petitioner

                                      Versus

STATE OF PUNJAB AND OTHERS                                         ..Respondents


CORAM: HON'BLE MR. JUSTICE SHEEL NAGU, CHIEF JUSTICE
       HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:       Mr. Sameer Sachdeva, Advocate for the petitioner.

               Mr. Salil Sabhlok, Senior Deputy Advocate General, Punjab.

                                      ****
ANIL KSHETARPAL, J.

1. For order, see order of the even date passed in Civil Writ Petition No.4401 of 2023, titled as "Association of Self Financed Colleges of Education, Punjab Vs. State of Punjab and others"

2. All the pending miscellaneous applications, if any, are also disposed of.





      (ANIL KSHETARPAL)                                (SHEEL NAGU)
            JUDGE                                      CHIEF JUSTICE


August 14th, 2024
Ay


Whether speaking/reasoned                 Yes/No
Whether reportable                        Yes/No



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