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[Cites 0, Cited by 0] [Section 442(1)] [Section 442] [Entire Act]

State of Tamilnadu - Subsection

Section 442(1)(c) in The Madurai City Municipal Corporation Act, 1971

(c)fails to comply with any directions lawfully given to him or any requisition lawfully made upon him under or in pursuance of the provisions of any of the said sections or rules;