Supreme Court - Daily Orders
Dharmender Kapoor vs Union Of India on 9 September, 2021
Bench: L. Nageswara Rao, B.R. Gavai
ITEM NO.7 Court 5 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).939/2020
DHARMENDER KAPOOR Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION and IA No.82300/2020-STAY APPLICATION and IA
No.82301/2020-EXEMPTION FROM FILING AFFIDAVIT )
Date : 09-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Ishaan George, AOR
Mr. Sumit Kumar, Adv.
Mr. Rukma George, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
This writ petition is disposed of in terms of the judgment dated 19.01.2021 reported in 2021 (5) SCC 1 titled ‘Manish Kumar Vs. Union of India and Anr’. Pending application(s), if any, shall stand disposed of.
(B.Parvathi) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
Charanjeet kaur
Date: 2021.09.09
17:00:21 IST
Reason: