Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 15] [Entire Act] Union of India - Subsection Section 15(3) in The Advocates Act, 1961 (3)No rules made under this section by a State Bar Council shall have effect unless they have been approved by the Bar Council of India.