Punjab-Haryana High Court
M/S Chambal Fertilizer & Chemicals ... vs State Of Punjab on 6 August, 2012
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl. Misc. No. M-4071 of 2008 (O&M)
Date of decision : 06.08.2012
M/s Chambal Fertilizer & Chemicals Limited and another
...Petitioners
Versus
State of Punjab
..Respondent
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present: Mr. Denesh Goyal, Advocate
for the petitioners.
Mr. C.S. Brar, Deputy Advocate General, Punjab
for the respondent.
****
Mehinder Singh Sullar, J. (Oral)
At the very outset, learned counsel for the petitioners intends to withdraw the present petition on account of decision of the main case by the trial Court.
Dismissed as withdrawn, as prayed for.
August 06, 2012 (Mehinder Singh Sullar) naresh.k Judge