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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(2) in Spicer Adventist University Act, 2014

(2)The Board of Examination shall consist of following members namely :-
(a)The Vice Chancellor-Chairman;
(b)The Controller of Examination-Member-Secretary;
(c)Professor of each subject-Member;
(d)One evaluation expert, co-opted by the Board of Examination-Member.