Delhi High Court - Orders
Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 11 July, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~C-15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 737/2015
HOFFLAND FINANCE LIMITED (IN LIQN.) .....Petitioner
Through: Mr.__, Advocate (Appearance not
given)
versus
HOFFLAND REMEDIES LTD. .....Respondent
Through: Ms.Ruchi Sindhwani, Sr. Standing
Counsel with Ms.Megha Bharara,
Advocate for OL
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 11.07.2024
List on 7th October, 2024.
CHANDRA DHARI SINGH, J
JULY 11, 2024
dy/da
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