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Delhi High Court - Orders

Hoffland Finance Limited (In Liqn.) vs Hoffland Remedies Ltd on 11 July, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~C-15
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         CO.PET. 737/2015
                                     HOFFLAND FINANCE LIMITED (IN LIQN.)                                                   .....Petitioner
                                                                           Through:                Mr.__, Advocate (Appearance not
                                                                                                   given)

                                                                           versus

                                     HOFFLAND REMEDIES LTD.                .....Respondent
                                                 Through: Ms.Ruchi Sindhwani, Sr. Standing
                                                          Counsel with Ms.Megha Bharara,
                                                          Advocate for OL

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER
                           %                                               11.07.2024
                                     List on 7th October, 2024.



                                                                                                              CHANDRA DHARI SINGH, J
                           JULY 11, 2024
                           dy/da

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2024 at 22:41:04