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State of Jammu-Kashmir - Section

Section 6 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

6. Power to authorise Inspector to adjust weights or measures.

- Where the controller is of opinion that it is necessary so to do, he may by an order in writing, authorise, any officer not below the rank of an Inspector, to adjust any weight or measure in any area within the local limits of his jurisdiction.