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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Karnataka - Subsection

Section 29(2) in Karnataka Janapada Vishwavidyalaya Act, 2011

(2)For any reason, the officer referred in clause (ii), (iii) or (iv) under sub-section (1) unable to attend any meeting of the Finance Committee, he may depute any officer of his department who is not below the rank of the Deputy Secretary to Government to be present at the meeting. The officer or the deputed person shall have right to participate in the discussions and to cast vote in the committee.