Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Uttar Pradesh - Section Section 10AA in The U.P. Municipalities Act, 1916 10AA. [* * *] [Omitted by U.P. Act No. 12 of 1994.][Uttarakhand] [The word 'Uttaranchal' Substituted by Act No. 52 of 2006.] Amendment
