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State of Maharashtra - Section

Section 103 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

103. Fees for award of Degree and Post Graduate Diploma.

- Every person who has fulfilled the requirements of the Act. Statutes and Regulations shall be eligible, on payment of a fee and incidental charges prescribed by the University, to be admitted to the respective Degree/Post Graduate Diploma in person or in absentia at his option and in testimony thereof, a Degree/Post Graduate Diploma shall be awarded to him.