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Calcutta High Court

Darcl Logistics Limited @ Cj Darcl ... vs Hindustan Cables Ltd on 13 February, 2018

Author: Soumen Sen

Bench: Soumen Sen

                                        ORDER SHEET
                                      EC No.285 of 2017
                              IN THE HIGH COURT AT CALCUTTA
                               Ordinary Original Civil Jurisdiction
                                        ORIGINAL SIDE


                  DARCL LOGISTICS LIMITED @ CJ DARCL LOGISTICS LTD.
                                        Versus
                               HINDUSTAN CABLES LTD.


         BEFORE:
        The Hon'ble JUSTICE SOUMEN SEN

Date : 13th February, 2018.

Appearance:

Mr. Ajit Choubey, Adv.
Mr. R.K. Pandey, Adv.
Mr. Sandip Kr. Datta, Adv.
Ms. S. Datta, Adv.
The Court : An application for setting aside of the award filed before the District Judge, Burdwan, is made over to the learned counsel representing the award-holder in Court today.
The matter stands adjourned for four weeks.
(SOUMEN SEN, J.) B.Pal