Calcutta High Court
Darcl Logistics Limited @ Cj Darcl ... vs Hindustan Cables Ltd on 13 February, 2018
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
EC No.285 of 2017
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DARCL LOGISTICS LIMITED @ CJ DARCL LOGISTICS LTD.
Versus
HINDUSTAN CABLES LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 13th February, 2018.
Appearance:
Mr. Ajit Choubey, Adv.
Mr. R.K. Pandey, Adv.
Mr. Sandip Kr. Datta, Adv.
Ms. S. Datta, Adv.
The Court : An application for setting aside of the award filed before the District Judge, Burdwan, is made over to the learned counsel representing the award-holder in Court today.
The matter stands adjourned for four weeks.
(SOUMEN SEN, J.) B.Pal