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Supreme Court - Daily Orders

Nct Of Delhi vs Vinay Kumar Gupta on 10 July, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.9+10+11+12+21+23+24          COURT NO.5              SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)………….. Diary No(s).27992/2022

     (Arising out of impugned final judgment and order dated 23-11-2015
     in WP(C) No.2723/2015 passed by the High Court Of Delhi At New
     Delhi)

     NCT OF DELHI & ANR.                                      Petitioner(s)


                                        VERSUS


     VINAY KUMAR GUPTA & ORS.                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.27312/2023-CONDONATION OF DELAY
     IN   FILING   and   IA   No.27313/2023-CONDONATION OF   DELAY  IN
     REFILING/CURING THE DEFECTS)

     WITH
     Diary No(s).27935/2022 (XIV)
     (IA No.27622/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
     DEFECTS)

     Diary No(s).27959/2022 (XIV)
     (IA   No.29333/2023  -   CONDONATION   OF  DELAY   IN   FILING,           IA
     No.29334/2023 - CONDONATION OF DELAY IN REFILING/CURING                  THE
     DEFECTS, IA No.29335/2023 - EXEMPTION FROM FILING O.T.)

     Diary No(s).21052/2022 (XIV)
     (IA   No.28813/2023  -   CONDONATION   OF  DELAY   IN   FILING,  IA
     No.28814/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
     IA No. 28815/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 28817/2023 - EXEMPTION FROM FILING O.T.)

     Diary No(s).28055/2022
     (FOR ADMISSION and I.R. and IA No.104364/2023-CONDONATION OF DELAY
     IN FILING and IA No.104371/2023-EXEMPTION FROM FILING O.T. and IA
     No.104369/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)

     Diary No(s).28446/2022
     (IA   No.65986/2023-CONDONATION   OF  DELAY   IN   FILING   and  IA
     No.65988/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)

     Diary No(s).32409/2022
Signature Not Verified


     (FOR ADMISSION and I.R. and IA No.121979/2023-CONDONATION OF DELAY
Digitally signed by
ARJUN BISHT
Date: 2023.07.10
     IN FILING and IA No.121982/2023-EXEMPTION FROM FILING O.T. and IA
17:23:10 IST
Reason:

     No.121981/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)


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Diary No(s).17832/2023
(IA   No.114211/2023-CONDONATION  OF   DELAY     IN   FILING   and   IA
No.114212/2023-EXEMPTION FROM FILING O.T.)

Diary No(s). 18111/2023
(IA   No.116805/2023-CONDONATION  OF   DELAY     IN   FILING   and   IA
No.116806/2023-EXEMPTION FROM FILING O.T.)

Diary No(s).18183/2023
(FOR ADMISSION and I.R. and IA No.110592/2023-CONDONATION OF DELAY
IN FILING and IA No.110594/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

Date : 10-07-2023 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE SURYA KANT
          HON'BLE MR. JUSTICE DIPANKAR DATTA

For Petitioner(s)   Mr. Atul Kumar, AOR
                    Ms. Sweety Singh, Adv.
                    Ms. Archana Kumari, Adv.
                    Mr. Rahul Pandey, Adv.

                    Mr. Chandra Prakash, AOR
                    Mr. Vivek Singh, Adv.
                    Mr. C.P Rajwar, Adv.
                    Mr. Vinay Kumar, Adv.
                    Mr. Ramesh Kumar, Adv.
                    Ms. Somi Sharma, Adv.

                    Ms. Sujeeta Srivastava, AOR

For Respondent(s)   Mr. Bharat Arora, Adv.
                    M/s. Vedya Partners Aor, AOR

                    Ms. Shipra Ghose, AOR

                    Ms. Akhila Wali, Adv.
                    Mr. Shirish K. Deshpande, AOR

                    Ms. Malvika Kapila, AOR
                    Mr. Ishaan Sharma, Adv.
                    Ms. Tanwangi Shukla, Adv.

                    Mr. Ashwani Kumar, AOR
                    Mr. Anshay Dhatwalia, Adv.

                    Mr. Ravi Bharuka, AOR

                    Ms. Sunieta Ojha, AOR
                    Ms. Sunieta Ojha, Adv.



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                    Mr. Rishi Raj Sharma, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

Tag with Diary No.8141/2023 & connected matters.

(ARJUN BISHT)                                    (PREETHI T.C.)
COURT MASTER (SH)                               COURT MASTER (NSH)




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