Supreme Court - Daily Orders
Nct Of Delhi vs Vinay Kumar Gupta on 10 July, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.9+10+11+12+21+23+24 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)………….. Diary No(s).27992/2022
(Arising out of impugned final judgment and order dated 23-11-2015
in WP(C) No.2723/2015 passed by the High Court Of Delhi At New
Delhi)
NCT OF DELHI & ANR. Petitioner(s)
VERSUS
VINAY KUMAR GUPTA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.27312/2023-CONDONATION OF DELAY
IN FILING and IA No.27313/2023-CONDONATION OF DELAY IN
REFILING/CURING THE DEFECTS)
WITH
Diary No(s).27935/2022 (XIV)
(IA No.27622/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS)
Diary No(s).27959/2022 (XIV)
(IA No.29333/2023 - CONDONATION OF DELAY IN FILING, IA
No.29334/2023 - CONDONATION OF DELAY IN REFILING/CURING THE
DEFECTS, IA No.29335/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s).21052/2022 (XIV)
(IA No.28813/2023 - CONDONATION OF DELAY IN FILING, IA
No.28814/2023 - CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS
IA No. 28815/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 28817/2023 - EXEMPTION FROM FILING O.T.)
Diary No(s).28055/2022
(FOR ADMISSION and I.R. and IA No.104364/2023-CONDONATION OF DELAY
IN FILING and IA No.104371/2023-EXEMPTION FROM FILING O.T. and IA
No.104369/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Diary No(s).28446/2022
(IA No.65986/2023-CONDONATION OF DELAY IN FILING and IA
No.65988/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
Diary No(s).32409/2022
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.121979/2023-CONDONATION OF DELAY
Digitally signed by
ARJUN BISHT
Date: 2023.07.10
IN FILING and IA No.121982/2023-EXEMPTION FROM FILING O.T. and IA
17:23:10 IST
Reason:
No.121981/2023-CONDONATION OF DELAY IN REFILING/CURING THE DEFECTS)
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Diary No(s).17832/2023
(IA No.114211/2023-CONDONATION OF DELAY IN FILING and IA
No.114212/2023-EXEMPTION FROM FILING O.T.)
Diary No(s). 18111/2023
(IA No.116805/2023-CONDONATION OF DELAY IN FILING and IA
No.116806/2023-EXEMPTION FROM FILING O.T.)
Diary No(s).18183/2023
(FOR ADMISSION and I.R. and IA No.110592/2023-CONDONATION OF DELAY
IN FILING and IA No.110594/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 10-07-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Ms. Archana Kumari, Adv.
Mr. Rahul Pandey, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P Rajwar, Adv.
Mr. Vinay Kumar, Adv.
Mr. Ramesh Kumar, Adv.
Ms. Somi Sharma, Adv.
Ms. Sujeeta Srivastava, AOR
For Respondent(s) Mr. Bharat Arora, Adv.
M/s. Vedya Partners Aor, AOR
Ms. Shipra Ghose, AOR
Ms. Akhila Wali, Adv.
Mr. Shirish K. Deshpande, AOR
Ms. Malvika Kapila, AOR
Mr. Ishaan Sharma, Adv.
Ms. Tanwangi Shukla, Adv.
Mr. Ashwani Kumar, AOR
Mr. Anshay Dhatwalia, Adv.
Mr. Ravi Bharuka, AOR
Ms. Sunieta Ojha, AOR
Ms. Sunieta Ojha, Adv.
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Mr. Rishi Raj Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag with Diary No.8141/2023 & connected matters.
(ARJUN BISHT) (PREETHI T.C.)
COURT MASTER (SH) COURT MASTER (NSH)
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