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State of Bihar - Section

Section 15 in Bihar Preservation and Improvement of Animals Rules, 1960

15. Payment of fees.

- The Veterinary Officer shall collect the receipts (on account) of the fees paid under sub-rule (2) of Rule 14 in T.C. Form no. 7 and shall enter them in a cash-book in T.C. Form no. 6 (Form VII of these Rules).