Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 23 August, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~9&10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) .....Petitioner
versus
SOPHISTICATED REALTORS PVT .....Respondent
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD .....Petitioner
versus
SOPHISTICATED REALTORS PVT .....Respondent
Appearances:
None appears for the parties.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.08.2024 There is no appearance on behalf of the parties when the matters are taken up for hearing.
In the interest of justice, list on 15.01.2025.
PRATEEK JALAN, J AUGUST 23, 2024 "Bhupi"/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 23:31:28