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Delhi High Court - Orders

M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 23 August, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~9&10
                                          *   IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           O.M.P. (COMM) 305/2020
                                                      M/S INDIAN INSTITUTE OF PLANNING &
                                                      MANAGEMENT(IIPM)                                                            .....Petitioner

                                                                                         versus

                                                      SOPHISTICATED REALTORS PVT                                                .....Respondent

                                          +           O.M.P. (COMM) 310/2020
                                                      M/S PLANMAN MEDIA PVT LTD                                                   .....Petitioner

                                                                                         versus

                                               SOPHISTICATED REALTORS PVT                                                       .....Respondent
                                          Appearances:
                                          None appears for the parties.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER

% 23.08.2024 There is no appearance on behalf of the parties when the matters are taken up for hearing.

In the interest of justice, list on 15.01.2025.

PRATEEK JALAN, J AUGUST 23, 2024 "Bhupi"/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 23:31:28