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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(3)Every order made under sub-section (1) shall be laid, as soon as may be, before both the Houses of the State Legislature.