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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(vii) in First Statutes of the Jai Narayan Vyas University Jodhpur

(vii)to arrange for the provision of the buildings, premises, furniture and apparatus and other means needed for carrying on the work of the University;