Section 53(2)(i) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

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State of Rajasthan - Subsection

Section 53(2)(i) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(i)The appointing Authority shall have the absolute right to retire in public interest any Market Committee Employee, by giving him at least three months previous notice in writing, from service on the date on which he complete [15 years of qualifying service or on the date which he attain the age of 50 years, (whichever is earlier)] [Substituted by Notification No. F. 15(24)/Agriculture/Group-2/85, dated 21.11.2001-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 26.11.2001, p. 159, vide G.S.R. 95, enforced w.e.f. 21.11.2001 = 2002 RSCS/Part II/P. 82/H. 82 w.e.f. 21.11.2001.], or on any date thereafter:

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State of Rajasthan - Subsection

Section 53(2)(i) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975