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Kerala High Court

Dr. Abraham Kuruvilla vs Sree Chitra Tirunal Institute Of on 5 April, 2019

Author: V.Chitambaresh

Bench: V.Chitambaresh

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

             THE HONOURABLE MR.JUSTICE V.CHITAMBARESH

                                &

               THE HONOURABLE MR. JUSTICE A.M.BABU

     FRIDAY, THE 05TH DAY OF APRIL 2019 / 15TH CHAITHRA, 1941

             RP.No. 306 of 2019 IN OP (CAT). 296/2016

             AGAINST THE JUDGMENT DATED 11.03.2019 IN

            OP (CAT) 296/2016 OF HIGH COURT OF KERALA


REVIEW PETITIONER/PETITIONER/APPLICANT:

             DR. ABRAHAM KURUVILLA,
             S/O.THE LATE M.K.KURUVILLA,
             AGED 65 YEARS,PRESENTLY WORKING
             AS PROFESSOR,DEPARTMENT OF NEUROLOGY
             (NOW RETIRED),SREE CHITRA TIRUNAL INSTITUTE OF
             MEDICAL SCIENCES AND TECHNOLOGY (SCTIMST),
             THIRUVANANTHAPURAM-695 011 RESIDING AT 42,
             BAPUJI NAGAR, THIRUVANANTHAPURAM-695 011.

             BY ADVS.
             SRI.O.V.RADHAKRISHNAN (SR.)
             SMT.K.RADHAMANI AMMA
             SRI.ANTONY MUKKATH

RESPONDENTS/RESPONDENTS/RESPONDENTS:

      1      SREE CHITRA TIRUNAL INSTITUTE OF
             MEDICAL SCIENCES AND TECHNOLOGY (SCTIMST),
             THIRUVANANTHAPURAM-695 011
             REPRESENTED BY ITS DIRECTOR.

      2      GOVERNING BODY,SREE CHITRA TIRUNAL
             INSTITUTE OF MEDICAL SCIENCES AND
             TECHNOLOGY(SCTIMST), THIRUVANANTHAPURAM-695 011
             REPRESENTED BY ITS DIRECTOR

      3      DR.K.RADHAKRISHNAN,DIRECTOR (RETIRED),
             SREE CHITRA TIRUNAL INSTITUTE OF MEDICAL SCIENCES AND
             TECHNOLOGY(SCTIMST),THIRUVANANTHPAURAM-695011
             PRESENTLY WORKING AS PROFESSOR, NEUROLOGY
             AMRITHA INSTITUTE OF MEDICAL SCIENCES(AIMS),
             EDAPALLY, ERNAKULAM-682 041.
 RP No.306/2019 in OP(CAT)No.296/2016

                                       2



       4       MINISTRY OF SCIENCE AND TECHNOLOGY
               REPRESENTED BY ITS SECRETARY,
               DEPARTMENT OF SCIENCE AND TECHNOLOGY,
               TECHNOLOGY BHAVAN, NEW MAHRAULI ROAD,
               NEW DELHI - 110 016.

       5       DR.MURALIDHARAN NAIR,PRESENTLY WORKING AS
               PROFESSOR(SENIOR GRADE),(FORMERLY HEAD OF
               THE DEPARTMENT OF NEUROLOGY)
               SREE CHITRA TIRUNAL INSTITUTE OF
               MEDICAL SCIENCES AND TECHNOLOGY(SCTIMST),
               THIRUVANANTHAPURAM - 695 011.

       6       DR.P.N.SYLAJA,CONSULTANT NEUROLOGIST,
               ANANTHAPURI HOSPITAL CHAKKA,
               N.H.BYPOASS ROAD, THIRUVANANTHAPURAM
               CURRENTLY WORKING AS PROFESSOR OF NEUROLOGY
               FOR COMPREHENSIVE STROKE PROGRAM
               SREE CHITRA TIRUNAL INSTITUTE OF MEDICAL
               SCIENCE AND TECHNOLOGY (SCTIMST),
               THIRUVANANTHAPURAM - 695 011,
               RESIDING AT TC 74/1421, 'GOURI SANKARAM',
               OPPOSITE SREEVELI NAGAR, PALKULANGARA,
               THIRUVANANTHAPURAM - 695 024.


               SRI.T.R.RAVI-RI AND R2, SRI. JAGADEESH
               LAKSHMAN-CGC FOR R4


THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
05.04.2019, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 RP No.306/2019 in OP(CAT)No.296/2016

                                       3




                                  ORDER

Chitambaresh, J.

There is no error apparent on the face of the record.

The review petition is dismissed.

Sd/-

V. CHITAMBARESH JUDGE Sd/-

A.M. BABU JUDGE ncd