Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(2a) in Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993 (2a)[ "TSBCL" means Telangana State Bevarages Corporation Limited.] [Inserted by G.O.Ms.No.7, Revenue (Excise-II) Department, dated 06.01.2016.]
