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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

NCT Delhi - Subsection

Section 8A(1) in Delhi State Legal Services Authority Act, 1987

(1)The State Authority shall constitute a Committee to be called the High Court Legal Services Committee for every High Court, for the purpose of exercising such powers and performing such functions as may be determined by regulations made by the State Authority.