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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2)(k) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(k)the correct weighment of cane, the provision of facilities for weighment and for checking weighments and of timings of weighments;