Gauhati High Court
Sarwan Kumar vs The Union Of India And 6 Ors on 20 May, 2025
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/2
GAHC010030072022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1306/2022
SARWAN KUMAR
S/O LATE SHANKAR DAS, P/R/A 704 SYMPHONY FLOOR, M2K, SECTOR 51,
GURGAON, DIST- GURGAON, HARYANA, P/R/O VILL- KHERABAD, DIST-
HOSHIYARPUR, PUNJAB, PIN-144205
VERSUS
THE UNION OF INDIA AND 6 ORS
REPRESENTED BY SECRETARY MINISTRY OF HOME AFFAIRS, NORTH
BLOCK, CENTRAL SECRETARIAT, NEW DELHI-1
2:THE DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
3:THE ASSISTANT DIRECTOR (PERS-I)
O/O DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
4:YJE INSPECTOR GENERAL (PERS)
O/O DIRECTOR GENERAL
SASHATRA SEEMA BAL
BLOCK V (EAST)
R.K. PURAM
NEW DELHI-110066
5:THE INSPECTOR GENERAL
FRONTIER HEADQUARTERS
SSB
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HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-781022
6:THE DEPUTY INSPECTOR GENERAL
O/O INSPECTOR GENERAL
FRONTIER HEADQUARTERS
SSB
HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-781022
7:THE COMMANDANT (ADMN)
O/O INSPECTOR GENERAL
FRONTIER HEADQUARTERS
SSB
HOUSE NO. 345
NIKITA COMPLEX
KHANAPARA
GUWAHATI-78102
Advocate for the Petitioner : MR. U K NAIR, MR. U PATHAK,MR H K DAS
Advocate for the Respondent : ASSTT.S.G.I.,
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
Date : 20/05/2025 Heard Mr. H.K. Das, learned counsel appearing for the writ petitioner. Also heard Ms. B. Sarma, learned CGC, representing the respondents.
Arguments heard.
Judgement reserved.
JUDGE Comparing Assistant