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Gauhati High Court

Sarwan Kumar vs The Union Of India And 6 Ors on 20 May, 2025

Author: Suman Shyam

Bench: Suman Shyam

                                                                  Page No.# 1/2

GAHC010030072022




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/1306/2022

         SARWAN KUMAR
         S/O LATE SHANKAR DAS, P/R/A 704 SYMPHONY FLOOR, M2K, SECTOR 51,
         GURGAON, DIST- GURGAON, HARYANA, P/R/O VILL- KHERABAD, DIST-
         HOSHIYARPUR, PUNJAB, PIN-144205

         VERSUS

         THE UNION OF INDIA AND 6 ORS
         REPRESENTED BY SECRETARY MINISTRY OF HOME AFFAIRS, NORTH
         BLOCK, CENTRAL SECRETARIAT, NEW DELHI-1

         2:THE DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         3:THE ASSISTANT DIRECTOR (PERS-I)
          O/O DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         4:YJE INSPECTOR GENERAL (PERS)
          O/O DIRECTOR GENERAL
          SASHATRA SEEMA BAL
          BLOCK V (EAST)
          R.K. PURAM
          NEW DELHI-110066

         5:THE INSPECTOR GENERAL
          FRONTIER HEADQUARTERS
          SSB
                                                                                         Page No.# 2/2

             HOUSE NO. 345
             NIKITA COMPLEX
             KHANAPARA
             GUWAHATI-781022

             6:THE DEPUTY INSPECTOR GENERAL
              O/O INSPECTOR GENERAL
              FRONTIER HEADQUARTERS
              SSB
              HOUSE NO. 345
              NIKITA COMPLEX
              KHANAPARA
              GUWAHATI-781022

             7:THE COMMANDANT (ADMN)
              O/O INSPECTOR GENERAL
              FRONTIER HEADQUARTERS
              SSB
              HOUSE NO. 345
              NIKITA COMPLEX
              KHANAPARA
              GUWAHATI-78102

Advocate for the Petitioner    : MR. U K NAIR, MR. U PATHAK,MR H K DAS

Advocate for the Respondent : ASSTT.S.G.I.,

                                     BEFORE
                        HONOURABLE MR. JUSTICE SUMAN SHYAM

                                              ORDER

Date : 20/05/2025 Heard Mr. H.K. Das, learned counsel appearing for the writ petitioner. Also heard Ms. B. Sarma, learned CGC, representing the respondents.

Arguments heard.

Judgement reserved.

JUDGE Comparing Assistant