Patna High Court - Orders
Mithilesh Prasad Singh & Ors vs The State Of Bihar & Ors on 26 November, 2018
Author: Shivaji Pandey
Bench: Shivaji Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10076 of 2017
======================================================
Vinod Kumar Singh & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17769 of 2017
======================================================
Md. Daud Azad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 6879 of 2017
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Uma Shankar Singh & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14856 of 2017
======================================================
Raj Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14973 of 2017
======================================================
Mithilesh Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
2/10
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 13740 of 2017
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Jitendra Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
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with
Civil Writ Jurisdiction Case No. 18197 of 2017
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Surendra Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1192 of 2018
======================================================
Ram Sundar Vashki & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16311 of 2017
======================================================
Narayan Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15933 of 2017
======================================================
Vijay Kumar Gupta & Ors
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
3/10
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13358 of 2018
======================================================
Ashok Chandra Dwivedi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16017 of 2017
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Arun Kumar Sharma & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14927 of 2017
======================================================
Awadh Ram & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16327 of 2017
======================================================
Arvind Tiwary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
4/10
Civil Writ Jurisdiction Case No. 18550 of 2018
======================================================
Shambhu Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16744 of 2017
======================================================
Hari Uraon & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12508 of 2018
======================================================
Mithilesh Kumar Mishra & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13881 of 2017
======================================================
Ramesh Tiwari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18485 of 2017
======================================================
Ram Bachan Sharma & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
5/10
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17110 of 2017
======================================================
Bijendra Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14740 of 2017
======================================================
Raj Balav Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12056 of 2017
======================================================
Sanjay Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17764 of 2017
======================================================
Ajay Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14739 of 2017
======================================================
Sagar Prasad & Ors
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
6/10
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17918 of 2017
======================================================
Anil Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18456 of 2017
======================================================
Baban Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14190 of 2016
======================================================
Jai Ram Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17600 of 2017
======================================================
Jairam Sharma & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
7/10
Civil Writ Jurisdiction Case No. 16774 of 2017
======================================================
Ambika Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17726 of 2017
======================================================
Kundan Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17234 of 2017
======================================================
Arjun Das & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18218 of 2017
======================================================
Ajay Kumar Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18501 of 2017
======================================================
Raj Kumar Das & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
8/10
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18435 of 2017
======================================================
Nandan Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17301 of 2017
======================================================
Awadh Bihari Singh & Ors
... ... Petitioner/s
Versus
The State of Bihar & Ors
... ... Respondent/s
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Appearance :
(In Civil Writ Jurisdiction Case No. 10076 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Manish Kumar- Gp4
(In Civil Writ Jurisdiction Case No. 17769 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Partha Sarthy - Ga-4
(In Civil Writ Jurisdiction Case No. 6879 of 2017)
For the Petitioner/s : Mr. Alok Kumar Jha
For the Respondent/s : Mr. Manish Kumar-Gp4
(In Civil Writ Jurisdiction Case No. 14856 of 2017)
For the Petitioner/s : Mr. Anurag Saurav
For the Respondent/s : Mr. Partha Sarthi-Ga4
(In Civil Writ Jurisdiction Case No. 14973 of 2017)
For the Petitioner/s : Mr. Anita Kumari
For the Respondent/s : Mr. Partha Sarthi-Ga4
(In Civil Writ Jurisdiction Case No. 13740 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Pd.-Sc8
(In Civil Writ Jurisdiction Case No. 18197 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Prasad -Sc8
(In Civil Writ Jurisdiction Case No. 1192 of 2018)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Prasad -Sc8
(In Civil Writ Jurisdiction Case No. 16311 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. P.K.Verma -Aag3
(In Civil Writ Jurisdiction Case No. 15933 of 2017)
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
9/10
For the Petitioner/s : Mr. Anita Kumari
For the Respondent/s : Mr. Md.Nadeem Seraj -Gp5
(In Civil Writ Jurisdiction Case No. 13358 of 2018)
For the Petitioner/s : Mr. Anita Kumari
For the Respondent/s : Mr. Sheo Shankar Prasad -Sc8
(In Civil Writ Jurisdiction Case No. 16017 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Md.Nadeem Seraj -Gp5
(In Civil Writ Jurisdiction Case No. 14927 of 2017)
For the Petitioner/s : Mr. Anurag Saurav
For the Respondent/s : Mr. Manish Kumar-Gp4
(In Civil Writ Jurisdiction Case No. 16327 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar Pandey
For the Respondent/s : Mr. Manish Kumar -Gp4
(In Civil Writ Jurisdiction Case No. 18550 of 2018)
For the Petitioner/s : Mr. Shiv Sager Sharma
For the Respondent/s : Mr. P.K. Verma- Aag3
(In Civil Writ Jurisdiction Case No. 16744 of 2017)
For the Petitioner/s : Mr. Anita Kumari
For the Respondent/s : Mr. Partha Sarthy - Ga-4
(In Civil Writ Jurisdiction Case No. 12508 of 2018)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. P.K. Verma - Aag-3
(In Civil Writ Jurisdiction Case No. 13881 of 2017)
For the Petitioner/s : Mr. Ranjan Kumar Singh
For the Respondent/s : Mr. P.K. Verma- Aag3
(In Civil Writ Jurisdiction Case No. 18485 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Manish Kumar - Gp4
(In Civil Writ Jurisdiction Case No. 17110 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Md.N.H.Khan -Sc1
(In Civil Writ Jurisdiction Case No. 14740 of 2017)
For the Petitioner/s : Mr. Anurag Saurav
For the Respondent/s : Mr. P.K. Verma-Aag3
(In Civil Writ Jurisdiction Case No. 12056 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Prasad -Sc8
(In Civil Writ Jurisdiction Case No. 17764 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Prasad - Sc-8
(In Civil Writ Jurisdiction Case No. 14739 of 2017)
For the Petitioner/s : Mr. Anurag Saurav
For the Respondent/s : Mr. Md. Nadeem Seraj - Gp-5
(In Civil Writ Jurisdiction Case No. 17918 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. S.S.Prasad - Sc-8
(In Civil Writ Jurisdiction Case No. 18456 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Md.Nadeem Seraj -Gp5
(In Civil Writ Jurisdiction Case No. 14190 of 2016)
For the Petitioner/s : Mr. Vijay Kumar Singh
For the Respondent/s : Mr. Smt. Anuradha Singh- Sc21
(In Civil Writ Jurisdiction Case No. 17600 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Manish Kumar -Gp4
(In Civil Writ Jurisdiction Case No. 16774 of 2017)
Patna High Court CWJC No.10076 of 2017(19) dt.26-11-2018
10/10
For the Petitioner/s : Mr. Ranjan Kumar Singh
For the Respondent/s : Mr. Sheo Shankar Prasad-Sc8
(In Civil Writ Jurisdiction Case No. 17726 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Md. Nadeem Seraj - Gp-5
(In Civil Writ Jurisdiction Case No. 17234 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Partha Sarthy - Ga-4
(In Civil Writ Jurisdiction Case No. 18218 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 18501 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Manish Kumar -Gp4
(In Civil Writ Jurisdiction Case No. 18435 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Sheo Shankar Prasad - Sc-8
(In Civil Writ Jurisdiction Case No. 17301 of 2017)
For the Petitioner/s : Mr. Santosh Kumar
For the Respondent/s : Mr. Partha Sarthy - Ga-4
======================================================
CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
19 26-11-2018As prayed for by learned counsel for the parties, list these matters on 3rd December, 2018 under the same heading.
(Shivaji Pandey, J) sujit/-
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