Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(b) in The Rajasthan Lands and Buildings Tax Act, 1964 (b)[ any change having taken place in the ownership of the land or building except by way of inheritance; or] [Substituted by Rajasthan Act No. 14 of 1995 [l-6-95].]
