Section 63(3)(d) in Delhi Sales Tax Act, 1975

[Cites 0, Cited by 0] [Section 63(3)] [Section 63] [Entire Act]

NCT Delhi - Subsection

Section 63(3)(d) in Delhi Sales Tax Act, 1975

(d)of any such particulars to a civil court in any suit or proceeding to which the Government or any sales tax authority is a party and which relates to any matter arising out of any proceeding under this Act or under any other law for the time being in force authorizing any sales tax authority to exercise any powers thereunder; or

Legal Document View

Unlock Advanced Research with PRISMAI

NCT Delhi - Subsection

Section 63(3)(d) in Delhi Sales Tax Act, 1975