Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(3)] [Section 118] [Entire Act] State of Maharashtra - Subsection Section 118(3)(a) in Maharashtra Public Universities Act, 2016 (a)such shifting of location does not result in disturbing the educational development of the location from where the college is being shifted;