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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(1)(g) in Himachal Pradesh Co-Operative Societies Rules, 1971

(g)is except with the sanction of the Registrar, already the member of the committee of any other society of the same type; or