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State of Maharashtra - Section

Section 50 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

50. Transmission of ballot boxes, packets etc., to the Returning Officer.

(1)The Presiding Officer shall then deliver or cause to be delivered the following to the Returning Officer at such place as the Returning Officer may direct-
(a)the ballot boxes:
(b)the ballot paper account:
(c)the sealed packets referred to in Rule 49; and
(d)all other papers used at the poll.
(2)The Returning Officer shall make adequate arrangements for the safe transport of all ballot boxes, packets and other papers and for their safe custody until the commencement of the counting of votes.