Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Jammu-Kashmir - Subsection Section 44(1) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (1)No establishment shall be granted permission to build any structure if the building plan does not adhere to the rules formulated by the Government under section 40.
