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Union of India - Section

Section 21 in The Narcotic Drugs And Psychotropic Substances Rules, 1985

21. Weighment and examination of the opium at the Government Opium Factory.

- The opium forwarded by the District Opium Officer shall be received, weighed, examined, and classified in the Government Opium Factory under the supervision of the General Manager in such manner as may be specified by the Narcotics Commissioner.