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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Khadi and Village Industries Board Rules, 1956

(3)All payments by or on behalf of the Board shall be made by cheques except for amounts not exceeding fifty rupees which may be made in cash from the amount of imprest sanctioned for such purposes.