Bombay High Court
Cma Cgm Agencies Pvt. Ltd. (As A ... vs Principal Commissioner Of Income Tax ... on 12 April, 2024
Bench: K.R. Shriram, Neela Kedar
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 565 OF 2023
Cma Cgm Agencies Pvt. Ltd. (as A Successor Of....PETITIONER
Apl (india) Pvt Ltd)
V/S
Principal Commissioner Of Income Tax Pune-1
....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 12th April, 2024 P.C. :
Due to paucity of time, stand over to 15/07/2024. Interim order, if any, to continue till then.
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