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[Cites 0, Cited by 4] [Entire Act]

State of Karnataka - Section

Section 27 in The Karnataka Excise Act, 1965

27. Power to take security and counterpart agreement.

- Subject to such rules as may be prescribed, any authority granting a licence under this Act may require the licensee,-
(a)to give security for the observance of the terms of his licence, and
(b)to execute a counterpart agreement in conformity with tenor of his licence.