Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 9A in Himachal Pradesh Ex-servicemen Corporation Act, 1979 9A. [ Duties of the Vice-Chairman. [9-A' added vide Act No. 16 of 1981 repealed Act No. 13 of 1984 effective w.e.f. 25-8-81.] - The Vice-Chairman shall discharge such functions as the Board may assign to him in addition to the duties assigned to him under the Act.]
