Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 24] [Entire Act] Union of India - Subsection Section 24(4) in The Advocates Act, 1961 (4)[* * *] [ Sub-Section (4) omitted by Act 107 of 1976, Section 6 (w.e.f. 15.10.1976).]
