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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(2)The University shall be responsible for the Agricultural Extension Education activities in the State necessary to inform and demonstrate to the farmers the findings of research on improved practices essential to improve rural living and to increase agricultural production with special emphasis on food production and utilisation. In order that the University may conduct such activities, the State shall transfer to the University the necessary personnel, facilities and funds in accordance with a plan to be developed or mutually agreed upon by the Board and the Government.