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State of Punjab - Section

Section 682 in Punjab Jail Manual, 1996

682. Prisoners to be searched before transfer. Receipt to be taken.

(1)When prisoners are about to be transferred, they shall be paraded inside the jail, and the Superintendent shall satisfy himself that the clothing and beddings of each prisoner is in good order and in proper quantity.
(2)They shall be carefully searched in the presence of the Deputy Superintendent and of the officer in command of the Police escort, from whom a receipt (Form No. 159) shall be taken for the prisoner's property and documents over to him. Women prisoners shall be searched by women staff.