Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(g) in The Uttarakhand Co-operative Service Rules, 2016

(g)"Member of Service" means, a person appointed in a substantive capacity, under the provision of these rules or of the rules or orders in force prior to the commencement of these rules, to a post in the cadre of the service;