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State of Rajasthan - Section

Section 1 in Rajasthan Stamp Rules, 2004

1. Short title, extent and commencement.

(1)These rules may be called the Rajasthan Stamp Rules, 2004.
(2)They extend to the whole of the State of Rajasthan.
(3)They shall come into force on the date of their publication in the Rajasthan Gazette.