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State of Madhya Pradesh - Section

Section 37C in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37C. Declaration by cultivator of opium poppy.

- The cultivator licensed under Section 9 of the Act shall in each financial year submitted by the 1st April to the District Excise Officer of the area a true declaration in Form P.S. I, in respect of the land in which he cultivated the opium poppy and of the stocks of Poppy straw directly relatable to the crop produced by him and shall also declare every building or place used or to be used by him for storing the poppy straw.