Section 51 in The Orissa Veterinary Council Rules, 1997
51. Banker.
- The local branch of State Bank of India shall be the bankers of the State Council. All funds of the Sate Council shall be paid into the Orissa Veterinary Council Fund account with that bank and shall be withdrawn by means of Cheques jointly signed by the President or in his absence by the Vice-President and the Registrar. The Cheque Books shall remain in the personal custody of the Registrar.
