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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(12) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976

(12)Whether the candidate is acquainted with the Muhammedan laws and rules, any certificate from any Government or private Madrassa (stating its name)..............